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Supreme Court: Apex Court Not An ‘Amrit Dhara’ For All Ailments Plaguing Society - (28 Feb 2017)

Supreme Court has dismissed a PIL for "dignified transportation of bodies with religious respect" saying that Top Court was not an "Amrit Dhara (an ayurvedic medicine)" for all ailments plaguing society.

Tags : SUPREME COURT   AMRIT DHARA   DIGNIFIED TRANSPORTATION  

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