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Supreme Court Seeks MCI’s Clarification Over Power to Fix Age Limit For MBBS Admission - (28 Feb 2017)

Supreme Court has asked Medical Council of India (MCI) to clarify if it had power to fix an upper age limit of 25 years for admission to MBBS/BDS courses in absence of any regulation.

Tags : SUPREME COURT   MEDICAL COUNCIL OF INDIA   AGE LIMIT  

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