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SC Slams Hyderabad HC For Being Lenient to Acid Attacker - (28 Feb 2017)

Supreme Court came to relief of an acid attack victim from Telangana as it ordered Rs 3.5 lakh compensation for her and one-year jail term for accused, whose punishment High Court had reduced to 30 days, despite holding him guilty.

Tags : SUPREME COURT   ACID ATTACK  

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