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Kerala High Court Seeks Report on Action Taken Against Thachankary - (15 Sep 2015)

Kerala High Court has ordered State Govt. to file report explaining action taken on recommendation by State Police Chief to initiate disciplinary action against ADGP Tomin J Thachankary who is alleged to have role in land deal made by one of accused in Paravur and Varapuzha rape cases.

Tags : KERALA HIGH COURT  STATE GOVT.  

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