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Madras HC: Bring Special Enactment to Eradicate Seemai Karuvelam Trees - (27 Feb 2017)

Madras High Court has suggested to State Government to bring in a special Act to eradicate prosopis juliflora, popularly known as seemai karuvelam trees, in state.

Tags : MADRAS HIGH COURT   SEEMAI KARUVELAM TREES  

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