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Delhi High Court Releases Sushil Sharma on Parole, Accused in Tandoor Murder Case - (15 Sep 2015)

Delhi High Court has released Sushil Sharma on parole till his plea seeking remission and premature release is decided by competent authority. He was in jail for last 20 years for murder of his wife Naina Sahni.

Tags : DELHI HIGH COURT   TANDOOR MURDER CASE  

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