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Delhi High Court Expresses Concern Over Slow Work Pace on Rani Jhansi Project - (27 Feb 2017)

Delhi HC concerned over slow pace of work on Rani Jhansi grade separator project, which was planned 19 years ago as comprehensive solution to traffic mess in area, has directed Chief Secretary to convene a meeting to set a target date for completion of project.

Tags : DELHI HIGH COURT   RANI JHANSI GRADE SEPARATOR PROJECT  

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