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Bombay High Court Seeks Details of Manodhairya Scheme - (23 Feb 2017)

Bombay High Court has said that it would consider if it should direct State government to hike compensation granted to victims of rape and other offences against women from Rs 3 lakh to Rs 10 lakh, offered under Manodhairya scheme.

Tags : BOMBAY HIGH COURT   MANODHAIRYA SCHEME  

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