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National Green Tribunal Seeks Status Report From HUDA, MCG on Wazirabad Bundh - (22 Feb 2017)

National Green Tribunal (NGT) has directed Haryana Urban Development Authority (Huda) and Municipal Corporation of Gurugram (MCG) to submit status reports on Wazirabad Bundh in Sector 53.

Tags : NATIONAL GREEN TRIBUNAL   WAZIRABAD BUNDH  

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