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Madhya Pradesh High Court Directs Centre to Frame Rules For Appointment of Doctors, Paramedics - (22 Feb 2017)

Madhya Pradesh High Court has refused to give one year time to Union Government to frame rules for appointment of doctors, specialists and other category of staff in Bhopal Memorial Hospital and Research Centre (BMHRC).

Tags : MADHYA PRADESH HIGH COURT   DOCTORS   PARAMEDICS  

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