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Punjab and Haryana High Court Asks Panjab University to Pay 50,000 As Damages to Asst Prof. - (22 Feb 2017)

Punjab and Haryana High Court has directed Panjab University to pay Rs 50,000 in damages to a former Assistant Professor in one of its affiliated colleges, as the Court found varsity’s decision not to renew his contract and appointment of another person on post illegal and arbitrary.

Tags : PUNJAB AND HARYANA HIGH COURT   PANJAB UNIVERSITY  

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