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NGT Notices Haryana Govt, CPCB, HSPCB Over Noise Pollution Plea By Resident - (21 Feb 2017)

National Green Tribunal (NGT) has issued notice to Environment Ministry of Haryana Government, Central Pollution Control Board (CPCB) and Haryana State Pollution Control Board (HSPCB) seeking clarification on a noise pollution plea filed by a resident.

Tags : NATIONAL GREEN TRIBUNAL   NOISE POLLUTION  

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