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SC Approves Panel Selected to Inquire against CBI Ex-Chief Ranjit Sinha - (15 Sep 2015)

SC has approved team selected by former CBI special director M L Sharma in order to give shape to high-level team to inquire whether former CBI director Ranjit Sinha's alleged meetings with certain Coalgate accused at his official residence last year led to dilution of charge-sheets against them.

Tags : SC  CBI EX-CHIEF RANJIT SINHA  

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