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Kerala High Court: VACB May Take Over State Government - (21 Feb 2017)

Kerala HC came down heavily on Vigilance & Anti-Corruption Bureau (VACB) over its stand on its probe into allegations regarding promotion of N. Sankar Reddy as VACB Director and observed that State Govt would have to decide whether VACB should be allowed to reign reign Government.

Tags : KERALA HIGH COURT   VIGILANCE AND ANTI-CORRUPTION BUREAU  

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