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Supreme Court Asks Unitech to Deposit 14% Interest to 39 Home Buyers For Delay in Delivery - (21 Feb 2017)

Supreme Court, while slapping a penalty on Unitech Resorts for delaying handing over of flats, has directed it to deposit 14 per cent interest on Rs 16.55 crore invested by 39 home buyers with it.

Tags : SUPREME COURT   UNITECH RESORTS  

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