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Supreme Court: Terrorists involved in Killing Innocents Better Forget Family Ties - (21 Feb 2017)

Supreme Court, while rejecting bail plea of a militant convicted in 1996 Lajpat Nagar blast case, has said that it would be better for terrorists involved in killing of innocents to forget their families.

Tags : SUPREME COURT   TERRORISTS   1996 LAJPAT NAGAR BLAST  

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