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Extension of time for receiving comments/counter-comments on Consultation Paper on 'Approach towards Sustainable Telecommunications'- (Telecom Regulatory Authority of India) (13 Feb 2017)

MANU/TRAI/0010/2017

Media and Communication

Telecom Regulatory Authority of India (TRAI) has released a Consultation paper titled 'Approach towards Sustainable Telecommunications' on 16.01.2017 inviting comments from stakeholders by 13.02.2017 and counter-comments, if any, by 27.02.2017. On request of some of the stakeholders, the last date for receipt of written comments/counter-comments has been extended up to 14.03.2017 and counter comments, if any, upto 28.03.2017. It has also been decided that no request for any further extension of time for submission of comments/counter comments shall be entertained. The comments and counter-comments may be sent, preferably in electronic form at pradvnsl@trai.gov.in with a copy to trai.ifn@gmail.com and ja3nsl@trai.gov.in. Comments and Counter-comments will be posted on TRAI's website.

Tags : COMMENTS   RECEIPT   TIME   EXTENSION  

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