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Inclusion of "Capital Small Finance Bank Limited" in the Second Schedule to the Reserve Bank of India Act, 1934- (Reserve Bank of India) (16 Feb 2017)

MANU/RMIC/0010/2017

Banking

We advise that the "Capital Small Finance Bank Limited" has been included in the Second Schedule to the Reserve Bank of India Act, 1934 vide Notification DBR.PSBD.No.5201/16.02.001/2016-17 dated November 8, 2016, and published in the Gazette of India (Part III - Section 4) dated February 4- February 10, 2017.

Tags : INCLUSION   BANK   SECOND SCHEDULE   ACT  

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