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President Assents Law to Pay Wages Via Cheque, E-Transfer - (20 Feb 2017)

President Pranab Mukherjee has given assent to Payment of Wages (Amendment) Act, 2017 which enables employers to pay wages to workers through cheque or by transferring into their bank account without their written authorisation.

Tags : PAYMENT OF WAGES (AMENDMENT) ACT   2017  

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