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NGT Slams Expert Committee Over Illegal Constructions on Bengaluru 's Wetlands - (15 Sep 2015)

National Green Tribunal (NGT) has slammed an expert committee over its inspection report on ecologically sensitive area between Bellandur and Agara lakes in Bengaluru where Mantri Techzone Pvt Ltd, Coremind Software and Services Pvt. Ltd. were alleged to carry illegal construction.

Tags : NATIONAL GREEN TRIBUNAL  BENGALURU  

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