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SC Seeks Reply on Plea Seeking Setting Up of Separate Pay Commission for Judges - (15 Sep 2015)

Supreme Court has issued notice to Centre, State and Registrar General of all high courts on a petition filed by All India Judges Association, seeking setting up of separate pay commission for approximate 18,000 subordinate court judges in country.

Tags : SUPREME COURT  CENTRE   STATE  REGISTRAR GENERAL OF ALL HIGH COURTS  

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