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Delhi Court Sentences Man to 10 Year Jail Term, Acquits Two Other in 2005 Delhi Blast Case - (17 Feb 2017)

A Delhi based Court has sentenced a man to 10 years in jail for Delhi’s worst terrorist attack and freed two others, triggering allegations that police botched up investigation into serial blasts that killed 67 people and injured 200.

Tags : DELHI COURT   2005 DELHI BLAST CASE  

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