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Madras HC Dismisses Plea to Convert Jayalalithaa Home Into Memorial - (17 Feb 2017)

Madras High Court has dismissed a Public Interest Litigation (PIL) petition seeking a direction to State Government to convert bungalow of former Chief Minister Jayalalithaa, ‘Veda Nilayam’, into a memorial.

Tags : MADRAS HIGH COURT   JAYALALITHAA HOME  

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