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Madras HC: Don’t Engage 60 Plus Barbers to Tonsure Heads at Palani Temple - (17 Feb 2017)

Madras High Court has held that barbers over 60 years of age should not be engaged to tonsure heads of devotees at Palani temple in Dindigul district as they might injure them due to shivering of hands.

Tags : MADRAS HIGH COURT   PALANI TEMPLE  

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