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Bombay HC to Mumbai Police: Don’t Act Until Further Order in Barun Kashyap Case - (17 Feb 2017)

Bombay High Court has directed Mumbai Police not to take any action until further orders against Barun Kashyap, a film executive, against whom an FIR was registered after he allegedly made false complaints regarding harassment by gaurakshaks for carrying a leather bag.

Tags : BOMBAY HIGH COURT   BARUN KASHYAP   GAURAKSHAKS  

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