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Hyderabad High Court: No Blind Regularization of Encroachments on Simhachalam Land - (16 Feb 2017)

Hyderabad High Court has made it clear that it would not straight away permit regularisation of encroachments made on lands belonging to Simhachalam Devasthanam, Visakhapatnam, at this stage.

Tags : HYDERABAD HIGH COURT   SIMHACHALAM LAND  

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