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Allahabad High Court Notices BSP Supremo Over Plea Alleging Manipulation of Land Records - (16 Feb 2017)

Allahabad High Court has issued notices to BSP supremo Mayawati and two of her close relatives on a PIL alleging "manipulation" of land records in their native village while she was UP Chief Minister.

Tags : ALLAHABAD HIGH COURT   MAYAWATI   LAND RECORDS  

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