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Kerala HC Directs State to Liberate Elephants From Processions, Exhibitions - (16 Feb 2017)

Kerala HC has said that legislature should take action to liberate elephants from processions and exhibitions as Kerala Captive Elephants (Management and Maintenance) Rules, 2003 is insufficient to prevent cruelty to captive elephants.

Tags : KERALA HC   CAPTIVE ELEPHANTS (MANAGEMENT AND MAINTENANCE) RULES  

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