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Bombay High Court Expresses Displeasure Over Deaths Due to Malnutrition - (16 Feb 2017)

Bombay High Court has observed it’s a sad state of affairs that 443 million people in country are children, 50% of whom are below poverty line, and 18,000 children die every year due to malnutrition.

Tags : BOMBAY HIGH COURT   MALNUTRITION DEATHS  

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