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Supreme Court Orders Bihar Govt to Transfer Shahabuddin to Tihar Jail - (15 Feb 2017)

Supreme Court has ordered Bihar Government to move Mohammad Shahabuddin to Tihar jail from Bihar's Siwan jail to ensure that he doesn't get special treatment and so there can be a free and fair trial in various cases against him.

Tags : SUPREME COURT   MOHAMMAD SHAHABUDDIN  

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