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NGT Orders CBI Investigation of UP Jal Nigam Ganga Cleaning Projects - (15 Feb 2017)

National Green Tribunal (NGT) has directed Central Bureau of Investigation (CBI) to carry out a thorough probe into dubious execution of Ganga cleaning projects by Uttar Pradesh Jal Nigam in Garhmukteshwar.

Tags : NATIONAL GREEN TRIBUNAL   UTTAR PRADESH JAL NIGAM   GANGA CLEANING PROJECTS  

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