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Patna HC Directs State to Book Erring Officials in Bhagalpur Road Case - (15 Feb 2017)

Patna High Court has ordered State Government to register a case under Bihar Prevention of Specified Corrupt Practices Act, 1983, against officials concerned and initiate a vigilance probe into procedural lapses while raising height of Patal Babu Road in Bhagalpur.

Tags : PATNA HIGH COURT   PATAL BABU ROAD   BHAGALPUR  

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