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Jharkhand High Court Puts On Hold Salary Payment to Bureaucrat - (15 Feb 2017)

Jharkhand High Court has stayed salary payment to Food and Civil Supply Secretary and Deputy Secretary for their alleged failure in floating an advertisement to fill vacancies in District Consumer Forums and State Consumer Dispute Redressal Commission (SCDRC).

Tags : JHARKHAND HIGH COURT   BUREAUCRAT   SALARY  

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