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Supreme Court Sentences 25 Year Jail Term to Murderers of Nitish Katara - (14 Feb 2017)

Supreme Court has sentenced Vikas Yadav and his cousin Vishal, convicted of killing business executive Nitish Katara who was in a relationship with their sister, to 25 years in jail, reducing sentence by five years.

Tags : SUPREME COURT   NITISH KATARA  

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