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India and Austria Sign a Protocol amending the India-Austria Double Taxation Avoidance Convention- (Press Information Bureau) (06 Feb 2017)

MANU/PIBU/0121/2017

Direct Taxation

India and Austria signed a Protocol amending the existing Convention between the two countries for Avoidance of Double Taxation and the Prevention of Fiscal Evasion with respect to Taxes on Income here today. The Protocol was signed by Shri Sushil Chandra, Chairman CBDT on behalf of India and Mr. Georg Zehetner, Charge d' Affaires, Embassy of Austria on behalf of Austria. The Protocol will broaden the scope of the existing framework of exchange of tax related information which will help curb tax evasion and tax avoidance between the two countries and will also enable mutual assistance in collection of taxes.

Tags : PROTOCOL   SIGNING   DOUBLE TAXATION   AVOIDANCE  

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