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Interest rates for Small Savings Schemes- (Reserve Bank of India) (09 Feb 2017)

MANU/RMIC/0006/2017

Banking

Please refer to circular DGBA.GAD.881/15.02.005/2016-17 dated October 13, 2016 on the above subject. The Government of India, had vide their Office Memorandum (OM) No.F.No.1/04/2016-NS.II dated December 30, 2016 advised the rate of interest on various small savings schemes for the fourth quarter of the financial year 2016-17. The contents of this circular may be brought to the notice of the branches of your bank operating Government Small Saving Schemes for necessary action. These should also be displayed on the notice boards of your branches for information of the subscribers to these Schemes.

Tags : SAVING SCHEMES INTEREST RATES

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