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Bombay HC Refuses to Withdraw Restraint on Cutting Off Trees For Metro 3 - (13 Feb 2017)

Bombay High Court has said that it would not withdraw restraint on cutting off trees for metro-3 line unless authorities convince bench that they have been following provisions of Protection and Preservation of Trees Act scrupulously.

Tags : BOMBAY HIGH COURT   METRO-3   PRESERVATION OF TREES ACT  

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