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Kerala HC Rejects Plea to Quash Sexual Abuse Case Against School Warden - (10 Feb 2017)

Kerala High Court has refused to quash a criminal case registered against former warden of Sree Ramakrishna Gurukula Vidyamandir Higher Secondary School at Puranattukara, Thrissur, in connection with allegation of sexual abuse of a minor boy.

Tags : KERALA HIGH COURT   SREE RAMAKRISHNA GURUKULA VIDYAMANDIR HIGHER SECONDARY SCHOOL  

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