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P&H HC Slams AAP For Doubting Reliability of EVM Machine - (10 Feb 2017)

Punjab and Haryana High Court has asked Election Commission to ensure foolproof security of Electronic Voting Machines (EVMs) used for February 4 polls in Punjab and came down heavily on Aam Aadmi Party (AAP) for doubting reliability of EVMs.

Tags : PUNJAB AND HARYANA HIGH COURT   AAM AADMI PARTY  

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