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Supreme Court Sentences Gopal Ansal to One Year Jail For Uphar Fire Tragedy, Asks Him to Surrender - (09 Feb 2017)

Supreme Court, while reviewing its 2015 judgment on Uphar fire tragedy, has sentenced Gopal Ansal to one year jail and asked him to surrender within four weeks.

Tags : SUPREME COURT   GOPAL ANSAL   UPHAR FIRE TRAGEDY  

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