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RBI: No Cash Withdrawal Limits Post March 13 - (09 Feb 2017)

Reserve Bank of India (RBI) has said that cash withdrawal limits, currently in place for savings bank accounts will be removed in two stages, initially limit will be enhanced to Rs50,000 per week starting 20 February and thereafter restrictions will be abolished from 13 March.

Tags : RESERVE BANK OF INDIA   CASH WITHDRAWAL  

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