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Bombay HC Directs SEC to Consider Reshma Bhosale As Independent Candidate - (09 Feb 2017)

Bombay High Court has directed State Election Commission (SEC) to consider Reshma Bhosale as an independent candidate, contradicting decision of Returning Officer to consider her as a BJP candidate.

Tags : BOMBAY HIGH COURT   RESHMA BHOSALE   ELECTION COMMISSION  

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