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Supreme Court Directs Payment of Final Compensation to Narmada Oustees - (09 Feb 2017)

Supreme Court has brought curtains on a decade-old litigation started by families affected by Sardar Sarovar project on Narmada River as it directed payment of final compensation to oustees, also paving way for dam to operate at its full capacity.

Tags : SUPREME COURT   NARMADA RIVER  

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