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RBI Releases Fifth Bi-monthly Monetary Policy Statement, Maintains Status Quo on Repo Rate - (08 Feb 2017)

Reserve Bank of India (RBI) has issued its sixth Bi-monthly Policy Statement for the year, wherein Apex Bank decided to hold on to repo rate at 6.25 per cent.

Tags : RESERVE BANK OF INDIA   BI-MONTHLY POLICY STATEMENT   REPO RATE  

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