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Delhi HC Orders Release of 410 VVPAT Machines For Use in Assembly Polls - (08 Feb 2017)

Delhi High Court has allowed AAP Government's plea seeking release of 410 Voter Verified Paper Audit Trail (VVPAT) machines, which were earlier ordered to be sealed in connection with a petition filed by a BJP leader seeking setting aside of AAP MLA's election from Delhi Cantt.

Tags : DELHI HIGH COURT   VOTER VERIFIED PAPER AUDIT   AAP  

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