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Bombay HC Okays Jolly LLB 2 With Four Cuts - (07 Feb 2017)

Bombay High Court has ordered deletion of four scenes in Akshay Kumar's upcoming film Jolly LLB 2, a scene where a scared judge is hiding behind chair, another where a shoe is hurled, a scene with objectionable signalling and dialogues in an argument scene have to be modified.

Tags : BOMBAY HIGH COURT   JOLLY LLB 2  

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