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SC Directs CPCB, States to Prepare Action Plan to Check Delhi’s Air Pollution - (07 Feb 2017)

Supreme Court has asked Central Pollution Control Board (CPCB), Environment Pollution Control Authority, Delhi Government and States of Uttar Pradesh, Haryana and Rajasthan to prepare a "comprehensive plan" to check air pollution in National Capital.

Tags : SUPREME COURT   AIR POLLUTION   DELHI  

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