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Himachal Pradesh HC Summons CIC in Priyanka Gandhi Defamation Case - (14 Sep 2015)

Himachal Pradesh High Court has directed Himachal Chief Information Commission (CIC) Bhim Sen to appear before it in next hearing in defamation case filed by Priyanka Gandhi Vadra against CIC.

Tags : HIMACHAL PRADESH HIGH COURT  CIC  

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