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Supreme Court Grants Bail to Saradha Chit-Fund Scam Accused - (06 Feb 2017)

Supreme Court has granted bail to Saradha chit-fund scam accused Manoranjana Sinh, who was arrested in October 2015 on suspicions of links with multi-crore chit-fund fraud.

Tags : SUPREME COURT   SARADHA CHIT-FUND SCAM  

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