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NGT Issue Notices to 14 Builders for Unauthorized Harnessing of Groundwater - (14 Sep 2015)

NGT has issued notices to 14 builders in Delhi-NCR for extracting water flouting rules, after perusing inspection reports filed by local commissioners who conducted surprise visits on construction sites in Delhi-NCR and found serious impropriety in relation to unauthorized under-ground water usage.

Tags : NGT  DELHI-NCR  BUILDERS  

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